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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(2)(b) in Tamil Nadu Pension Rules, 1978

(b)In respect of the unverified portion or portions of service, he shall arrange to verify it or them, as the case may be with reference to pay bills, acquittance rolls or other relevant records and record necessary certificates in the service book or service rolls, as the case may be.