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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(2)(a) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(a)it bears any mark or writing by which the voter can be identified, or