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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Karnataka - Subsection

Section 21(1)(iii) in Rajiv Gandhi University of Health Sciences Act, 1994

(iii)[ The Secretary to Government in charge of Medical Education, or his nominee not below the rank of Deputy Secretary to Government] [Substituted by Act 01 of 2014 w.e.f. 01.01.2014]