Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9] [Entire Act]

State of Jammu-Kashmir - Section

Section 11 in The Probate and Administration Act, 1977

11. Accrual of representation to surviving executor.

- When probate has been granted to several executors and one of them dies, the entire representation of the testator accrues to the surviving executor or executors.