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Supreme Court - Daily Orders

Union Of India vs Mrityunjay Kumar Singh @ Mrityunjay @ ... on 9 October, 2023

Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra

                                                           1

     ITEM NO.43                                    COURT NO.4                       SECTION II-A

                                     S U P R E M E C O U R T O F               I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 27308/2023

     (Arising out of impugned final judgment and order dated 30-01-2023
     in CRADB No. 380/2021 passed by the High Court Of Jharkhand At
     Ranchi)

     UNION OF INDIA                                                                  Petitioner(s)
                                                          VERSUS

     MRITYUNJAY KUMAR SINGH @ MRITYUNJAY @ SONU SINGH                                Respondent(s)

     (IA No. 166082/2023 - CONDONATION OF DELAY IN FILING,     IA No.
     166081/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
     IA   No.    166078/2023    -  PERMISSION   TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 09-10-2023 These matters were called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE B.R. GAVAI
                              HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                              HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Petitioner(s)
                                          Mr. K M Nataraj, A.S.G.
                                          Mr. Shailesh Maidyal, Adv.
                                          Mr. Vinayak Sharma, Adv.
                                          Mr. Suyash Pande, Adv.
                                          Mr. B K Satija, Adv.
                                          Mr. Arvind Kumar Sharma, AOR
     For Respondent(s)
                                           Ms. Anusuya Sadhu Sinha, Adv.
                                           Mr. Siddharth Naidu, Adv.
                                           Mr. Shashank Shekhar, Adv.
                                           M/S. KSN & Co., AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

In view of letter circulated by learned counsel for the respondent Signature Not Verified seeking adjournment for filing counter affidavit, Digitally signed by Deepak Singh Date: 2023.10.10 hearing of this matter is deferred for four weeks. 18:01:36 IST Reason:

(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)