Supreme Court - Daily Orders
Union Of India vs Mrityunjay Kumar Singh @ Mrityunjay @ ... on 9 October, 2023
Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra
1
ITEM NO.43 COURT NO.4 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 27308/2023
(Arising out of impugned final judgment and order dated 30-01-2023
in CRADB No. 380/2021 passed by the High Court Of Jharkhand At
Ranchi)
UNION OF INDIA Petitioner(s)
VERSUS
MRITYUNJAY KUMAR SINGH @ MRITYUNJAY @ SONU SINGH Respondent(s)
(IA No. 166082/2023 - CONDONATION OF DELAY IN FILING, IA No.
166081/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 166078/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 09-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s)
Mr. K M Nataraj, A.S.G.
Mr. Shailesh Maidyal, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Suyash Pande, Adv.
Mr. B K Satija, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
Ms. Anusuya Sadhu Sinha, Adv.
Mr. Siddharth Naidu, Adv.
Mr. Shashank Shekhar, Adv.
M/S. KSN & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the respondent Signature Not Verified seeking adjournment for filing counter affidavit, Digitally signed by Deepak Singh Date: 2023.10.10 hearing of this matter is deferred for four weeks. 18:01:36 IST Reason:
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)