Telangana High Court
Syed Muneer vs The Executive Officer,Ap State Wakf ... on 28 February, 2022
Author: Shameem Akther
Bench: Shameem Akther
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
Writ Petition No.8011 of 2010
ORDER:
There is no representation for the petitioner. This writ petition pertains to the year 2010. It appears that the petitioner has no interest to pursue this writ petition.
2. Sri Nazir Ahmed Khan, learned Standing Counsel for Wakf Board appearing for respondent No.1 and the learned Assistant Government Pleader for Home, appearing for respondent No.3 are present.
3. Under these circumstances, this Writ Petition is dismissed for default. There shall be no order as to costs.
Miscellaneous petitions, if any, pending in this Writ Petition shall stand closed.
______________________ Dr. SHAMEEM AKTHER, J Date: 28.02.2022 scs