Madhya Pradesh High Court
Nasruddin vs The State Of Madhya Pradesh on 26 October, 2016
MCRC-7503-2016
(NASRUDDIN Vs THE STATE OF MADHYA PRADESH)
26-10-2016
th
Matters notified on the Board dated 26 of October, 2016
26/10/2016
Common Order
1 2 3 4 5 Advocate for Advocate for List on the the the dates applicant(s) respondents/ S. Case No. / State No. appellant(s) / petitioner(s) MCRC After two 35 Shri V.Yadav Shri S.Vyas 9763/16 weeks MCRC 31 None Shri S.Vyas Next week 8638/16 MCRC Shri After two 30 Shri S.Vyas 8579/16 V.Sharma weeks MCRC Shri After one 29 Shri S.Vyas 8574/16 U.Sharma week MCRC Shri After two 28 Shri S.Vyas 8414/16 R.Sharma weeks MCRC After two 27 Shri K.Singh Shri S.Vyas 8398/16 weeks MCRC Shri After two 26 Shri S.Vyas 8264/16 N.Agrawal weeks MCRC Shri After two 121 Shri R.S.Bais 10765/16 P.Wadhwani weeks MCRC Shri Shri After two 120 10757/16 N.Choudhary P.Wadhwani weeks MCRC Shri After two 119 Ms P.Jain 10751/16 P.Wadhwani weeks MCRC Shri After two 114 Ms. P. Jain 10769/16 P.Wadhwani weeks MCRC Shri After two 112 None 10090/16 P.Wadhwani weeks MCRC Shri After two 110 None 9483/16 P.Wadhwani weeks MCRC Shri After two 109 Shri R.Yadav 7503/16 P.Wadhwani weeks MCRC Shri After one 61 Shri V.Rathi 10685/16 P.Wadhwani week After two 87 CRR 1285/16 Shri R.Yadav Shri S.Vyas weeks Shri After three 86 CRR 1276/16 Shri S.Vyas R.Sharma weeks After four 85 CRR 1271/16 None Shri S.Vyas weeks After four 81 CRR 944/16 None Shri S.Vyas weeks After four 80 CRR 942/16 None Shri S.Vyas weeks Shri After two 79 CRR 936/16 Shri S.Vyas V.Sharma weeks Ms. A. After two 78 CRR 916/16 Shri S.Vyas Maheshwari weeks
Learned Counsel for the petitioner(s)/applicant(s) prays for and is granted time to argue the matter.
None for the petitioner(s)/applicant(s). List on the date/as per direction mentioned in column no.5 against the respective case.
(VED PRAKASH SHARMA) JUDGE