Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 235] [Entire Act] Greater Bengaluru City Corporation - Section 235(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)The Ward Committee shall asses the type and quantity of Solid Wastegenerated in the Ward, existing processing capacity, plans for additionalprocessing and facilities.
