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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(2)The Executive Council shall not have powers to amend any draft proposed by the Academic Council under sub-section (1) but may reject the proposal or return the draft to the Academic council, for reconsideration, either in whole or in part, together with any amendment which the Executive Council may suggest.