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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915

(2)The position of a shop shall be such that no person entering it shall escape observation, but it shall not be so prominent as to compel attention of persons passing by.