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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1)(b) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(b)interferes with, increase, or diminishes the water supply in, or the flow of water from, through, over or under any irrigation system;