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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(c) in Multi-Storeyed and Public Buildings Rules, 1973

(c)Rows of seats between aisles shall not have more than 14 seats and in the case of such rows opening to an aisle at one end, shall not have more than 7 seats.