Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Rajasthan - Section Section 18 in Rajasthan Land Revenue Act 1956 18. Settlement Commissioner and Additional Settlement Commissioners. - The State Government shall appoint for the whole of the State Settlement Commissioner and may appoint as many Additional Settlement Commissioners as it may considers necessary.
