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Delhi High Court - Orders

Mr Ishan Singh vs Spaze Towers Private Limited on 8 May, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~71
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         OMP           (ENF.)          (COMM.)              26/2023,           CRL.M.A.         4509/2025,
                                    EX.APPL.(OS) 120/2023, EX.APPL.(OS) 835/2024, EX.APPL.(OS)
                                    1403/2024, EX.APPL.(OS) 1549/2024 & EX.APPL.(OS) 1596/2024

                                    MR ISHAN SINGH                                                 .....Decree Holder
                                                                  Through:            Mr. Ashish Mohan, Sr. Adv. with Mr.
                                                                                      Guneet Singh Sidhu, Advs.

                                                                  versus

                                    SPAZE TOWERS PRIVATE LIMITED      .....Judgement Debtor
                                                 Through: Mr. Ankit Banati, Adv. for Allottees.

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER

% 08.05.2025

1. For effective adjudication, the presence of RP is necessary.

2. Let Court Notice be issued to RP Mr. Narendra Sharma as well as his counsel, Mr. Karan Gandhi, returnable on 11.08.2025.

3. Let the pleadings be completed in other applications.

4. List on 11.08.2025.

JASMEET SINGH, J MAY 8, 2025/pk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 22:23:33