Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 8 May, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023, CRL.M.A. 4509/2025,
EX.APPL.(OS) 120/2023, EX.APPL.(OS) 835/2024, EX.APPL.(OS)
1403/2024, EX.APPL.(OS) 1549/2024 & EX.APPL.(OS) 1596/2024
MR ISHAN SINGH .....Decree Holder
Through: Mr. Ashish Mohan, Sr. Adv. with Mr.
Guneet Singh Sidhu, Advs.
versus
SPAZE TOWERS PRIVATE LIMITED .....Judgement Debtor
Through: Mr. Ankit Banati, Adv. for Allottees.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 08.05.2025
1. For effective adjudication, the presence of RP is necessary.
2. Let Court Notice be issued to RP Mr. Narendra Sharma as well as his counsel, Mr. Karan Gandhi, returnable on 11.08.2025.
3. Let the pleadings be completed in other applications.
4. List on 11.08.2025.
JASMEET SINGH, J MAY 8, 2025/pk Click here to check corrigendum, if any This is a digitally signed order.
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