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NCT Delhi - Section

Section 21 in Guru Gobind Singh Indraprastha University Act, 1998

21. The Board of Affiliation.

(1)The Board of Affiliation shall be responsible for admitting colleges of and institutions to the privileges of the University.
(2)The constitution of the Board of Affiliation, the term of office of its members and its powers and functions shall be such as may be prescribed.