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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(3)Every Assistant Registration Officer shall subject to the control of Registration Officer, be competent to perform all or any of the functions of the Registration Officer.