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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(4) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(4)Notwithstanding anything contained in sub-section (3), a suit under sub­section (1) or sub-section (2) may be instituted by the State Government.