Supreme Court - Daily Orders
Biomass Energy Developers Association vs Andhra Pradesh Electricity Regulatory ... on 6 March, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
1
ITEM NO.114 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 13832/2015
BIOMASS ENERGY DEVELOPERS ASSOCIATION & ORS. Appellant(s)
VERSUS
ANDHRA PRADESH ELECTRICITY REGULATORY
COMMISSION & ORS. Respondent(s)
Date : 06-03-2025 This appeal was called on for hearing today.
CORAM
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Mr. K. Gopal Choudary, Adv.
Ms. Sonali Jain, AOR
Mr. Vinayak Sharda, Adv.
For Respondent(s) Mr. Gaichangpou Gangmei, Adv.
Mr. Arjun D. Singh, Adv.
Ms. Nisha Pandey, Adv.
Mr. Maitreya Mahaley, Adv.
Mr. Yimyanger Longkumer, Adv.
Mr. J. Prasad, Adv.
M/S AG Veritas Law, AOR
Mr. Nishant, AOR
Mr. Yelamanchili Shiva Santosh Kumar, Adv.
Mr. Ruchir Ranjan Rai, Adv.
Mr. Rudrajit Ghosh, Adv.
Mr. Avi Leuna, Adv.
Ms. Khyati Chhabra, Adv.
Mr. J. Maria Jerome, Adv.
Mr. Tarun Gupta, AOR
Mr. Sravan Kumar Karanam, AOR
Mr. Aniket Singh, Adv.
Ms. P. Geetanjali, Adv.
Signature Not Verified
Mr. Somanadri Goud Katam, AOR
Digitally signed by
GEETA JOSHI
Date: 2025.03.07
Mr. Rajat Srivastava, Adv.
Mr. Sirajuddin, Adv.
17:29:18 IST
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
Tag with C.A. Nos.1376-7385 of 2013.
(GEETA JOSHI) (AVGV RAMU) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)