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Supreme Court - Daily Orders

Biomass Energy Developers Association vs Andhra Pradesh Electricity Regulatory ... on 6 March, 2025

Author: Abhay S. Oka

Bench: Abhay S. Oka

                                                 1

     ITEM NO.114                         COURT NO.4                SECTION XVII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal No.   13832/2015

     BIOMASS ENERGY DEVELOPERS ASSOCIATION & ORS.                     Appellant(s)

                                                VERSUS

     ANDHRA PRADESH ELECTRICITY REGULATORY
     COMMISSION & ORS.                                                Respondent(s)

     Date : 06-03-2025 This appeal was called on for hearing today.

     CORAM
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s)             Mr. K. Gopal Choudary, Adv.
                                  Ms. Sonali Jain, AOR
                                  Mr. Vinayak Sharda, Adv.

     For Respondent(s)            Mr. Gaichangpou Gangmei, Adv.
                                  Mr. Arjun D. Singh, Adv.
                                  Ms. Nisha Pandey, Adv.
                                  Mr. Maitreya Mahaley, Adv.
                                  Mr. Yimyanger Longkumer, Adv.
                                  Mr. J. Prasad, Adv.
                                  M/S AG Veritas Law, AOR

                                  Mr. Nishant, AOR

                                  Mr. Yelamanchili Shiva Santosh Kumar, Adv.
                                  Mr. Ruchir Ranjan Rai, Adv.
                                  Mr. Rudrajit Ghosh, Adv.
                                  Mr. Avi Leuna, Adv.
                                  Ms. Khyati Chhabra, Adv.
                                  Mr. J. Maria Jerome, Adv.
                                  Mr. Tarun Gupta, AOR

                                  Mr. Sravan Kumar Karanam, AOR
                                  Mr. Aniket Singh, Adv.
                                  Ms. P. Geetanjali, Adv.
Signature Not Verified
                                  Mr. Somanadri Goud Katam, AOR
Digitally signed by
GEETA JOSHI
Date: 2025.03.07
                                  Mr. Rajat Srivastava, Adv.
                                  Mr. Sirajuddin, Adv.
17:29:18 IST
Reason:
                                 2

          UPON hearing the counsel the Court made the following
                             O R D E R

Tag with C.A. Nos.1376-7385 of 2013.

     (GEETA JOSHI)                              (AVGV RAMU)
SENIOR PERSONAL ASSISTANT                    COURT MASTER (NSH)