Allahabad High Court
Mahadeo Prasad vs State Of U.P. And Another on 21 May, 2012
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 802 of 2006 Petitioner :- Mahadeo Prasad Respondent :- State Of U.P. And Another Petitioner Counsel :- Raj Kumar Upadhyaya Respondent Counsel :- Govt. Advocate,Nagendra B.Singh Hon'ble Ajai Lamba,J.
List on 23.5.2012 for arguments.
Let the counsel for the petitioner be notified.
Order Date :- 21.5.2012 A.Nigam