Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(4)(iii) in Punjab Regulation of Wood Based Industries Rules, 2019 (iii)Industries having specialized requirement (as decided by the State Level Committee) and using circular-saw upto sixty centimeter diameter;