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Union of India - Section

Section 13 in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

13. Member-Secretary of the committee.

- The Director General of Lighthouse and Lightships, who is an ex-officio member under rule 4 shall also function as Member-Secretary to the Committee.
(2)The duties of the Member-Secretary shall be:
(a)to convene, under the directions of the Chairman, meetings of the Committee or of a Sub-Committee of the Committee referred to in rule 21;
(b)to maintain the Minutes Book and the Register of the Members;
(c)to assist the Chairman in the discharge of his functions;
(d)to undertake such other duties as may from time to time be entrusted to him by the Committee.