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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5)(i) in Mother Teresa Women's University Act, 1984

(i)There shall be paid to the Vice-Chancellor a salary of three thousand rupees per mensem and she shall be entitled without payment of rent to the use of a furnished residence through out her term of office and no charge shall fall on the Vice-Chancellor personally in respect of the maintenance of such residence.