Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Industrial Disputes Act, 1947 (2)[ It extends to the whole of India] [ Substituted by Act 36 of 1956, S.2, for sub-S. (1) (w.e.f. 29.8.1956).];[* * *] [ Proviso omitted by Act 51 of 1970, S.2 and Sch. (w.e.f. 1.9.1971).]
