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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2) in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015

(2)After the supersession of the Board and until it is reconstituted, the powers, duties and functions of the Board under this Act shall he exercised or performed by such officer or officers, as the State Government may appoint for this purpose.