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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(2)(e) in Water (Prevention and Control of Pollution) Act, 1974

(e)organise through mass media a comprehensive programme regarding the prevention and control of water pollution;
(ee)[ perform such of the functions of any State Board as may be specified in an order made under sub- section (2) of section 18;] [Inserted by Act 53 of 1988, section 8 (w.e.f. 29-9-1988).]