Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 87 in Regular Licence under Haryana Electricity Regulatory Reforms Act 87. Objection. - HVPN proposes to delete Conditions 26 and 27 from the licence and to place those provisions in licence guidelines. No rationale is stated for the change.
