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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(aq) in The U.P. Participatory Irrigation Management Act, 2009

(aq)"Upper Level Water Users' Associations" means all the higher level water users' associations to of that water users' association in the delineated area of operation of the irrigation system;