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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3) in Tamil Nadu Transfer of Development Rights Rules, 2019

(3)Application for utilisation of transfer of development rights shall be submitted along with the following documents, namely:-
(a)Development Right Certificate,
(b)..........
(c)..........