Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(1)(f) in Kamdhenu University Act, 2009 (f)to make arrangement for the conduct of examinations including the appointment of examiners and for the due execution of all processes connected therewith;