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[Cites 0, Cited by 0] [Section 28A(7)] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(7)(b) in The Rajasthan Police Service Rules, 1954

(b)in a Service or Groups or Sections thereunder, where there are three scales e.g. junior scale, senior scale and selection scale and there are two promotions then promotion shall be as under:-
(i)first promotion on the basis of seniority-cum-merit.
(ii)second promotion on the basis of seniority-cum-merit and merit in the proportion of 50:50.