Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(2) in The Haryana Kisan Kalyan Pradhikaran Act, 2018 (2)At every meeting of the Pradhikaran, the Chairperson, if present or in his absence, Vice-Chairperson or any one of the Members, as the Chairperson may nominate, shall preside.
