Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 44] [Entire Act] State of Tamilnadu - Subsection Section 44(1) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (1)The Standing Academic Board may make regulations consistent with this Act, the statues and the ordinances, to carry out the duties assigned to it thereunder.
