Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A] [Entire Act] State of Bihar - Subsection Section 55A(3) in Bihar Factories Rules, 1950 (3)No materials, articles or equipments shall be kept stacked or stored in such a manner as may or is likely to cause any accident or any bodily injury.
