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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(11)(d) in Andhra Pradesh Civil Services (Conduct) Rules, 1964

(d)How was the transaction arranged ? (Whether through any statutory body or a Private agency through advertisement or through friends and relatives. Full particulars to be given).