State Consumer Disputes Redressal Commission
Pal Singh Banga vs Aviva Life Insurance Company Limited on 11 January, 2013
2nd Bench
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB
SECTOR 37-A, DAKSHIN MARG, CHANDIGARH.
First Appeal No.1430 of 2012.
Date of Institution: 19.10.2012.
Date of Decision: 11.01.2013.
Pal Singh Banga S/o Sh. Pritam Singh, Passport No.33768, Heartland
Union City CA 94587 USA at present resident of 249, Kothi Road,
Nawanshahr, District Shaheed Bhagat Singh Nagar, through Attorney
Gurvinder Singh S/o Jagtar Singh.
.....Appellant.
Versus
1.Aviva Life Insurance Company Limited, Chandigarh Road, Nawanshahr.
2. HDFC Bank Limited, Banga Road, Nawanshahr, District Shaheed Bhagat Singh Nagar, through its Manager.
....Respondents.
First Appeal against the order dated 25.07.2012 of the District Consumer Disputes Redressal Forum, Shaheed Bhagat Singh Nagar.
Before:-
Sh. Inderjit Kaushik, Presiding Member. Sh. Baldev Singh Sekhon, Member. Present:-
For the appellant : None. INDERJIT KAUSHIK, PRESIDING MEMBER:-
After filing the appeal on 19.10.2012, counsel for the appellant has not appeared even on a single date. None appeared on behalf of the appellant on 31.10.2012, 17.12.2012 and even today, none has put in appearance on behalf of the appellant.
It appears that neither the appellant nor the counsel for the appellant is interested to pursue this appeal.
Dismissed for want of prosecution.
(Inderjit Kaushik) Presiding Member (Baldev Singh Sekhon) Member January 11, 2013.
(Gurmeet S)