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State Consumer Disputes Redressal Commission

Aic Of India, Regional Office, Krishi ... vs G.G. Venkatapura And Others on 27 April, 2012

  
 
 
 
 
 
 BEFORE THE KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
BANGALORE
  
 
 
 
 







 



 

   

 

 BEFORE THE KARNATAKA STATE CONSUMER DISPUTES
REDRESSAL COMMISSION,   BANGALORE. 

 

   

 

 DATED THIS THE 27th OF FEBRUARY 2012  

 

   

 

 PRESENT 

 

   

 

HONBLE JUSTICE MR.K. RAMANNA : PRESIDENT 

 

SMT. RAMA ANANTH : MEMBER 
   

Appeal Nos. 1759/2011 TO 1781/2011   AIC of India, Regional Office, Krishi Bhavana, Bangalore-560 001 Represented by its Manager   (By Shri/Smt Prashant T. Pandit in all the appeals)   (Appellant is same in all the appeals) .....Appellant/s Opposite Party No.2 before the DF  

-Versus-

  Appeal No. 1759/2011  

1. G.G. Venkatapura

2. B V Jambhaiahnavar Since Died by his LRs

1) Smt. Gowravva W/o Jambhaiahnavar,

2) Smt. Yashoda W/o Gowdar,

3) Smt. Rathnavva W/o Danguramat

4) Smt. Shivagangavva W/o G. Baligattimat

5) Shivaiah. B. Jambhaiahnavar

6) Virupakshaiah. B. Jambhaiahnavar

7) Smt. Sumangala B. Jambhaiahnavar

8) Siddalingaiah B. Jambhaiahnavar

3. M.E. Yadahalli

4. M.S. Bharki

5. G.J. Mulla

6. S.A. Japarsab Mulla

7. 1) B U Khusrapura

2) Khadasab U Khusrapura

3) Allauddinsab U Khusrapura All are residing at: Andalagi, Shiggaon Taluk, Haveri-581110.

8. The Manager, V.S.S. Bank, Andalagi Shiggaon Taluk, District: Haveri-581110 Respondent/s R-1 to 2 are Complainants and R-8 is Opposite Party No.1 before the DF Appeal No. 1760/2011  

1. Fakkirappa M Galaginakatti

2. Channabasappa M Galaginakatti

3. Yallappa M Galaginakatti

4. Chandrashekarappa H Hanakanahalli All are residing at: Shedagaravalli, Shiggaon Taluk, Haveri-581110

5. The Manager Karnataka Vikas Grameena Bank, Konanakeri Branch, District: Haveri-581110 Respondent/s R-1 to 4 are Complainants and R-5 is Opposite Party No.1 before the DF   Appeal No. 1761/2011  

1. Shivarudrayya E. Admani

2. Fakkirappa K Kelaginamani

3. 1) Hanumanthappa Y Hiragannavar

2) Ramanna Y Hiragannavar

4. Channabasanagouda G Tarli

5. Eranagouda G Tarli

6. Lingappa S Mittigatti

7. Gurubasappa R Modur Since died By his LRs.

1) Sangappa G Modur

2) Ramanna G Modur

8. 1) Smt. Anasuyya B Sodambi

2) Manjunatha B Sodambi

3) Subhasl B Sodambi

9. 1) Smt. Bhimavva Y Mallapur

2) Shobha Y Mallapur

3) Hanumakka Y Mallapur

4) Malakappa Y Mallapur

10. Smt. Kamalavva Y Kelaginamani

1) Parasappa Y Kelaginamani

2) Manappa Y Kelaginamani

3) Laxman Y Kelaginamani

4) Shiddappa Y Kelaginamani

5) Akkama Y Kelaginamani

6) Muthakka Y Kelaginamani

7) Manjula Y Kelaginamani

11. 1) Channabasanagoudra G Tarli

2) Ganganagouda G Tarli

3) Virupaxagouda G Tarli All are residing at: Shedagaravalli Shiggaon Taluk, Haveri-581110.

12. The Manager, Karnataka Vikas Grameena Bank, Konanakeri Branch, Shiggaon Taluk, District: Haveri-581110   Respondent/s R-1 to 11 are Complainants and R-12 is Opposite Party 1 before the DF Appeal No. 1762/2011  

1. Abdulkhadarasab K Kusanur

2. Tofiq. A. Kusanur

3. Chamanasab. K Kusanur

4. Mehabubali.C.Kusanur

5. Smt. Ammajan.C.Kusanur

6. Moulali.G.Alur

7. 1) Mahmadgous. T. Bilagali

8. Smt. Kulasumbi. M. Bilagali

9. 1) Abdulgafar.S Hanchinamani

2) Abdulraghimansab.S. Hanchinamani

3) Sabkan.S. Hanchinamani.

4) Riyaz. S. Hanchinamani

5) Ata-ulla.S.Hanchinamani

10. Smt. Shafiabi.R.Banavasi

11. Rajesab.A.Banavasi

12. Khadarsab.S. Dodmani

13. Abdulrahimansab.A.Choudhari

14. Abdulgafarsab. N. Dundasi

15. 1) Abdulrazaq.S.Hanagal

2) Hazaratsab.S.Hanagal

3) Moulali.S.Hanagal.

4) Makabulsab.S.Hanagal All are residing at: Shirabod Hanagal Taluk, Haveri-581110.

 

16. The Manager V.S.S. Bank Ltd, Chikkamashi-Hosur, Hanagal Taluk, District: Haveri-581110 Respondent/s R-1 to 15 are Complainants and R-16 is Opposite Party 1 before the DF   Appeal No. 1763/2011  

1. Smt. Bibijan M. Dundasi

2. Smt Khadarbi.H.Dolleshwara

3. Smt.Najabunnaisa.M.Sultanpura

4. Abdulkarimsab.N.Dundasi Since dead by his LRs.

1)Smt. Sabirabi.K.Dundasi.

2)Smt. Ashiya.N.Lalanavar.

3)Smt. Reshmabanu.K.Benakanahalli.

4)Aspak

5)Mujebulla.K.Dundasi, C-4-1 is the mother guardian of c-4&5

5. Sannafakkirappa.N.Kumasi Since dead By his Lrs Malleshappa.S.Kumasi his sons

1)Sunil 2) Shankaranag.M.Kumasai since minor by ther mother Guardian Smt. Sulochana.

6. 1) Erappa.K. Kumasi

2) Guddappa.

K.Kumasi

3) Kenchappa.

D.Kumas

7. 1) Ganapateppa.D.Kumasi

2) Krishanappa . D.Kumasi

3) Subhashchandra.D.Kumasi

8. 1) Neelappa.D.Kumasi

2) Mahadevappa.D.Kumasi

3) Nagaraj.D.Kumasi.

4) Malatesh.D.Kumasi.

5) Ganapati.D.Kumasi.

9. 1) Shivanand.D. Kumasi

2) Hanumantappa. D.Kumasi

3) Ashok.D.Kumasi.

10. Shivabasappa.M.Byadagi

11. 1) Maruti.D.Kumasi

2) Mukappa @ Krishnappa.D.Kumasi

3) Mailarappa.D.Kumasi.

4) Ramalingappa.D.Kumasi.

5) Laxappa.D.Kumasi.

12. Basappa.D.Kumasi R-1 to R-4 residing at: Shiragod, R-5 to R-12 residing at: Chikkamshi-hosur Hanagal Taluk, Haveri-581110.

13. The Manager V.S.S. Bank Ltd, Chikkamshi-hosur, Hanagal Taluk, District: Haveri-581110 Respondent/s R-1 to 12 are Complainants and R-13 is Opposite Party 1 before the DF   Appeal No. 1764/2011  

1. S.M. Hosalli

2. S G Kallammanavar

3. B M Hosalli Since died by his LRs Malleshappa S\o Basappa Hosalli All are residing at Devihosur, Taluk, & District Haveri-581110

4. The Manager V.S.S. Bank, Devihosur, Taluk, & District: Haveri-581110 Respondent/s R-1 to 3 are Complainants and R-4 is Opposite Party 1 before the DF   Appeal No. 1765/2011  

1. Yallappa B Challala residing at:

Yalagacha, Taluk,& District Haveri- 581110.

2. The Manager V.S.S. Bank, Yalagacha, Taluk,& District: Haveri-581110 Respondent/s R-1 is Complainant and R-2 is Opposite Party 1 before the DF Appeal No. 1766/2011  

1. a) Irappa B Kumabargeri

b) Maadevappa B kumabargeri

2. S B Kumbarageri

a) M R Kumbarageri,

b) M R Kumbarageri,

c) V R Kumbarageri,

d) S R Kumbarageri,

2.a to d LRs Mother Smt Sankavva W/o R Kumbarageri

3. Puttappa M Shidenur All are residing at: Kurubagonda Taluk,& District Haveri- 581110.

4. The Manager V.S.S. Bank, Kurubagonda, Taluk,& District: Haveri-581110 Respondent/s R-1 to 3 are Complainants and R-4 is Opposite Party 1 before the DF   Appeal No. 1767/2011  

1. Puttappa B. Ganiger

2. Basavaraj. P. Ganiger

3. Nijalingappa. P.Ganiger

4. Mahadevappa. B. Ganiger

5. Shivaputrappa. M. Ganiger

6. Basappa.

C.Nivalakar

7. Ninganagouda. R. Patil

8. Doddadiddappa. A.Ganiger

9. Yallappa D. Ganiger

10. Smt Bajana. V.tuppada

11. Devindrappa.S.Lamani R-1 to R-10 are residing at:Bhura, R-11 residing at Najeekalkamapura Taluk & District: Haveri-581110.

12. The Manager SBI Branch, District: Haveri-581110 Respondent/s R-1 to 11 are Complainants and R-12 is Opposite Party 1 before the DF   Appeal No. 1768/2011  

1. Ramappa K Bairakkaanavar

2. Hanumanthappa N Jadar

3. Rangappa G Hombali

4. Hanumanthappa G Hombali

5. Chikkappa G Hombali

6. Shankarappa G Dasar

7. Gopalappa K Bairakkanavar

8. Basavanthappa K Bairakkanavar

9. Krishnappa R Bairakkanavar

10. Mallappa S Bairakkanavar

11. Rangappa K Bairakkanavar

12. Hanumanthappa R Bairakkanavar

13. Rangappa R Bairakkanavar

14. Hanumanthappa S Bairakkanavar

15. Kamappa S Bairakkanavar

16. Basavanthappa N Bairakkanavar

17. A) Nagappa F Bairakkanavar B) Rangavva F Bairakkanavar C) Kenchavva N Savanur D) Nagappa F Bairakkanavar E) Girijavva S Gullibail F) Hanumantevva N Anaji

18. Hanumanthappa K Bairakkanavar Since Dead by his son All are residing at Kanchinegalur, Haveri-581110.

19. The Manager V.S.S. Bank Ltd., Kanchinegalur District:

Haveri-581110.
Respondent/s R-1 to 18 are Complainants and R-19 is Opposite Party 1 before the DF   Appeal No. 1769/2011  
1. Basavanneappa B. Doddamani
2. Channabasappa D Arishinaguppa
3. Vishwanathagouda G Patil
4. Smt Sumangaladevi S Patil All are residing at: Kondojji Hanagal Taluk, Haveri-581110.
5. The Manager Karnatak Vikas Grameena Bank, Seshagiri Hanagal Taluk, District: Haveri-581110.

Respondent/s R-1 to 4 areComplainants and R-5 is Opposite Party 1 before the DF   Appeal No. 1770/2011  

1. Savanthravva W/o. J. Thalavara

2. Yallavva W\o D Thalvara

3. Sunandavva W\o Y Thalavara

4. Channabasappa V Kanavalli

5. Doddabasappa R Kanavalli All are residing at: Bhastiroad Taluk, & Dist Haveri-581110.

6. The Manager V.S.S. Bank, Haveri.

District:

Haveri-581110 Respondent/s R-1 to 5 are Complainants and R-6 is Opposite Party 1 before the DF Appeal No. 1771/2011  
1. Basappa S Baseganni
2. Smt Shanthavva B Baseganni
3. Manjunath G Baseganni (Giriyappa H Baseganni dead)
4. Shiddappa M Halasur
5. Mailarappa B Bidari
6. Manjunath G Baseganni
7. Basavanneeppa C Kattimani
8. Mahadevappa B Kattimani
9. Kotrappa B Kattimani R-4 Residing at:
Malapura, Haveri All residing at: Agadi, Taluk & Dist Haveri-581110.
10. The Manager V.S.S. Bank, Agadi.

Taluk, & District: Haveri-581110 Respondent/s R-1 to 9 are Complainants and R-10 is Opposite Party 1 before the DF   Appeal No. 1772/2011  

1. N.B. Marekkanavar

2. Rudrappa S Kaginelli Both are residing at: Bannihalli, Byadagi Taluk, Haveri-581110

3. The Manager K V G Bank, Kagenelli, Byadagi Taluk, District: Haveri-581110 Respondent/s R-1 & 2 are Complainants and R-3 is Opposite Party 1 before the DF   Appeal No. 1773/2011  

1. Suleman M. Meerakhan

2. Virupaxappa. H. Hediyal

3. Sunil. S. Tarare

4. Shivanagouda.P. Ajjappagoudra

5. Vinoda.N. Bevinamarad

6. Hasanasab.J Kudari

7. Shivayogi. S. Tarave

8. Doddabasappa. P. Patri

9. Eshwaragouda. S. Bishanagoudra

10. Prakashgouda. C. Bannimatti

11. A. Virupaxappa.A. Bannimatti B. Channabasanagouda.A.Bannimatti All are residing at: Negalur, Taluk,& District. Haveri-581110.

 

12. The Manager V S S Bank, Ltd. Negalur, Haveri taluk, District: Haveri-581110 Respondent/s R-1 to 11 are Complainants and R-12 is Opposite Party 1 before the DF   Appeal No. 1774/2011  

1. Shankragtouda A. Harakangi

2. Fakkiragouda.A.harkangi

3. Ashok.V.Vibhuti

4. Champakki.A.Vibhuti

5. Fakkirappa.M.Sappannanavar

6. Vinaykumar Since minor by his Mother guardian Smt. Padmavati.F.S.

7. Nagappa.V.Vibhuti

8. Ninganagouda. P. Byanigoudra

9. Shankragouda. P. Sukali

10. Karabasanagouda. S. Bishtanagoudara All are residing at: Negalur Haveri Taluk, District Haveri-581110.

11. The Manager V S S Bank, Ltd. Negalur, Haveri Taluk, District: Haveri-581110 Respondent/s R-1 to 10 are Complainants and R-11 is Opposite Party 1 before the DF   Appeal No. 1775/2011  

1. M.H. Khajamirasab Sarakhaji

2. M K Khathiba Both are residing at: Herur Hanagal Taluk, District Haveri-581110.

3. The Manager V S S Bank, Ltd. Herur,, Hanagal taluk, District: Haveri-581110 Respondent/s R-1 is Complainant and R-2 is Opposite Party 2 before the DF   Appeal No. 1776/2011  

1. Smt. C M Doddannanavar

2. J M Doddannavar

3. Smt. N.K Melmari

4. CM Doddannavar All are residing at: Melmari Haveri Taluk, District, Haveri-581110.

5. The Manager VSS Bank Ltd., Handiganur Haveri Taluk, Haveri Dist 581110.

Respondent/s R-1 to 4 are Complainants and R-5 is Opposite Party 1 before the DF   Appeal No. 1777/2011  

1. C.G. Hiremat Residing at:

Mulakeri.
Shiggaon Taluk, District Haveri-581110.
 

2. The Manager V S G Bank, Branch, Konanakere Shiggaon taluk, District Haveri-581110 Respondent/s R-1 is Complainant and R-2 is Opposite Party 1 before the DF   Appeal No. 1778/2011  

1. Basappa Erappa Desai

2. Somanahagouda Basanagouda Patil Both are residing at: Kamanahalli Hanagal Taluk, District Haveri-581110.

3. The Manager Syndicate Bank, Gejjihalli, Hanagal Taluk, Haveri-581110 Respondent/s R-1 & 2 are Complainants and R-3 is Opposite Party 1 before the DF   Appeal No. 1779/2011  

1. Basavanneppa Bheemappa Herura residing at:

Hanumanakoppa Hanagal ,Taluk, District, Haveri-581110.
 

2. The Manager Syndicate Bank, Gejjihalli, Hanagal Taluk, Haveri-581110 Respondent/s R-1 is Complainant and R-2 is Opposite Party 1 before the DF   Appeal No. 1780/2011  

1. Shivamurtheppa Ujjappa G.

2. Fakkirappa Bheemappa K. Both are residing at: Mallapure Hanagal ,Taluk, District, Haveri-581110.

3. The Manager K.V.G. Bank, Gejjihalli, Hanagal Taluk, Haveri-581110.

 

Respondent/s R-1 is Complainant and R-2 is Opposite Party 1 before the DF   Appeal No. 1781/2011  

1. Shivalingappa C. Angadi

2. Shivayogappa.C.Angadi

3. Smt. Ramavva.C Angadi

4. Shamabanna.C. Angadi

5. Mukappa. B. Savaligeppanavar

6. Virupaxappa.B.Angadi

7. Smt. Gangavva .B. Angadi

8. Smt. Rudravva. V.Haveri

9. Veerappa. S. haveri

10. Shivappa. V. Haveri

11. Mohan.C. hondadakeri

12. Basanagouda. M. Bhangigoudra

13. Basanagoud.M. Bhagi

14. A.Shivappa.B.Kumbarageri B.Channappa.B.Kumbarageri C. Mallappa.B.Kumbarageri.

15. Shivalingayya M. Hiremath

16. Mrutyunjaya.B.Angadi

17. Veeranagouda.B. Marekkanavar

18. Veeranagouda.B.Marekkanavar Agrement of Sale to Channagouda.N.Marekkanavar

19. Subhas.V.Angadi All are residing at: Kurubagonda Village Haveri Taluk, District Haveri-581110.

20. The Manager V.S.S. Bank, Kurubagonda, Haveri Taluk, Haveri-51110   (By Shri/Smt MRS & MLK Prakash Salemane) Respondent/s R-1 to 19 are Complainants and R-20 is Opposite Party1 before the DF   O R D E R   HONBLE JUSTICE MR.K. RAMANNA : PRESIDENT   These are the appeals filed under Section 15 of the C.P Act of 1986 by the OP 2 A.I.C of India in Complaint Nos. 87/2008, 88/2008, 89/2008, 134/2008, 136/2008, 147/2008, 174/2008, 176/2008, 207/2008, 291/2008, 301/2008, 317/2008, 338/2008, 479/2008, 596/2008, 597/2008, 356/2009, 621/2009, 628/2009, 878/2009, 879/2009, 684/2009 and 375/2008 pending on the file of DF, Haveri being aggrieved with the common order dated 09.05.2011. As the appellant is common, consumer dispute raised, relief claimed by the complainants being identical and the matter dealt by the DF both on law and facts pertains to the said complaints being similar, in order to avoid repetition of facts and multiplicity of reasoning, all these appeals are heard together and disposed off by this common order.

The facts involved in these appeals are similar to the facts involved in Appeals Nos. 4134 to 4142/2010 & 1958 to 1989/2011 disposed off by this Commission on 18.11.2011 and Appeal Nos. 1513/2011 to 1538/2011 dated 11.01.2012. Following the said decisions and for the reasons stated therein, these appeals are also liable to be allowed. Hence, we pass the following:

 
O R D E R   Appeal Nos. 1759/2011 to 1781/2011 are allowed. The impugned order passed by the District Forum is set aside.
 
The complaints filed by the complainants before the District Forum are dismissed. In view of the nature of dispute there is no order as to costs.
The amount deposited by the appellant before this Commission be refunded to the appellant if a memo is filed.
 
The original of this order is kept in Appeal No.1759/2011 and a copy of it shall be placed in the rest of the files.
   
PRESIDENT MEMBER Rhr*