Calcutta High Court (Appellete Side)
In Re.: The Court On Its Own Motion vs Registrar General on 13 February, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
DL-1
13.02.2025
WPA 9313 of 2019
Court No.26 With
(AD) IA No.: CAN 5 of 2019 (Old No.: CAN 9951 of 2019),
CAN 6 of 2019 (Old No.: CAN 9952 of 2019), CAN 7 of
2019 (Old No.: CAN 12425 of 2019), CAN 8 of 2020
(Old No.: CAN 511 of 2020), CAN 9 of 2022
In Re.: The Court on its own motion
And
Registrar General, Calcutta High Court & Ors.
Mr. Jayanta Kumar Mitra, Ld. Sr. Advocate
Mr. Saptangsu Basu, Ld. Sr. Advocate
Mr. Srijib Chakraborty, Advocate
Mr. Subhasis Chakraborty, Advocate
Mr. Arindam Ganguli, Advocate
Mr. Amit Chowdhury, Advocate
Ms. Sushmita Kumari Singh, Advocate
... for the Howrah Bar Association.
Mr. Kishore Dutta, Ld. Advocate General
Mr. T.M. Siddiqui, Ld. AGP
Mr. Suddhadev Adak, Advocate
... for the State
Mr. Jaydip Kar, Ld. Sr. Advocate
Mr. Siddhartha Bannerjee, Advocate
... for the High Court Administration.
Mr. Siddharth Agarwal, Ld. Sr. Advocate (Through V.C.)
Mr. Rana Mukherjee, Advocate
Mr. L. Vishal Kumar, Advocate
Mr. Tanoy Chakraborty, Advocate
Mr. Musharof Hossain, Advocate
... for the respondent nos.9,12,16 to 20.
Ms. Karabi Ray, Advocate ... for Tanushree Das Mr. Sandipan Banerjee, Advocate ... for the Howrah Municipal Corporation. Mr. S. Roy Chowdhury, Advocate ... for the Union of India.
1. Heard the learned Senior Advocate appearing for the Howrah Bar Association.
2. Heard the learned Senior Advocate for the Signed By :
ABHIJIT DAS High Court of Calcutta 13 th of February 2025 01:49:47 PM 2 respondent nos.9,12 16 to 20.
3. List the Public Interest Litigation along with the connected applications on February 21, 2025.
(Debangsu Basak, J.) (Arindam Mukherjee, J.) Signed By :
ABHIJIT DAS High Court of Calcutta 13 th of February 2025 01:49:47 PM