Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(4) in The Assam Amusements and Betting Tax Act, 1939 (4)The tax referred to in sub-section (1) of Section 3-A and in Clause (c) of sub-section (1) of Section 3 shall be paid in such manner and by such time as may be prescribed.
