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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3)(a) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011

(a)Devolution of powers to urban local bodies to promote local self-governance in accordance with the letter and spirit of the Constitutional and legal provisions.