Punjab-Haryana High Court
Veer Singh And Ors vs Hardyal Singh And Anr on 15 January, 2016
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Regular Second Appeal No. 2601 of 2014 (O&M)
Date of Decision: January 15, 2016
Veer Singh and others
..........APPELLANTS
VERSUS
Hardyal Singh and another
........RESPONDENTS
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: None for the appellant (s).
*******
SURINDER GUPTA, J.(Oral)
In the first session a passover was sought. The matter is again taken up in second session, but none has appeared on behalf of the appellants despite calling the case several times.
Dismissed for non-appearance of appellants or their counsel.
( SURINDER GUPTA )
January 15, 2016 JUDGE
v. saini
Vijay Saini
2016.01.19 14:57
I attest to the accuracy and
integrity of this document