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Punjab-Haryana High Court

Veer Singh And Ors vs Hardyal Singh And Anr on 15 January, 2016

Author: Surinder Gupta

Bench: Surinder Gupta

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH.

                                            Regular Second Appeal No. 2601 of 2014 (O&M)
                                                         Date of Decision: January 15, 2016

                   Veer Singh and others
                                                            ..........APPELLANTS

                                               VERSUS


                   Hardyal Singh and another
                                                            ........RESPONDENTS


                   CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA

                   Present:       None for the appellant (s).


                                               *******

                   SURINDER GUPTA, J.(Oral)

In the first session a passover was sought. The matter is again taken up in second session, but none has appeared on behalf of the appellants despite calling the case several times.

Dismissed for non-appearance of appellants or their counsel.



                                                            ( SURINDER GUPTA )
                   January 15, 2016                               JUDGE
                   v. saini




Vijay Saini
2016.01.19 14:57
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