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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(xii) in The Dharmsinh Desai University Act, 2005

(xii)the manner and conditions for constitution of pension, provident funds, insurance and such other schemes for the benefit of officers, teachers, and other employees of the University;