Section 11(6) in Professor Jayashankar Telangana State Agricultural University Act, 1963
(6)Where the post of the Vice-Chancellor falls permanently vacant either by resignation or otherwise, the vacancy shall be filled by the Chancellor in accordance with the provisions of sub-section (1), and the Vice-Chancellor so appointed shall hold office for a full term of [three years.] [Substituted by Act No. 50 of 1976.]
