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[Cites 0, Cited by 0] [Section 73B] [Entire Act]

State of Tamilnadu - Subsection

Section 73B(3) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(3)All references made in this Act to Schedule I-A shall be considered as relating to the said Schedule as for the time being amended in exercise of the powers conferred by this section.]