Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(4)(d) in Himachal Pradesh Food Security Rules, 2019

(d)where any vacancy occurs in the office of the Chairperson of the State Commission, the senior most member (in order of appointment), holding office for the time being, shall discharge the functions of the Chairperson until a person appointed to fill such vacancy assumes the office of the Chairperson of the State Commission; and