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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(f) in The Warehousing Corporations Act, 1962

(f)one director to be elected by insurance companies, investment trusts and other financial institutions, recognised associations and companies dealing in agricultural produce or notified commodities;
(ff)[ three directors to be appointed by the Central Government] [New clause added by The Warehousing Corporations Act,2005(45 of 2005)]