Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(g) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005 (g)to seize any mechanical equipment utilised for illegal sinking and to destroy or dismantle the work executed fully or partly;
