Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(iii) in Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019 (iii)allow unloading, provided the one-time-lock is found intact and verify the quantity of goods received by reconciling with, -
