Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Meghalaya - Subsection Section 96(6) in Meghalaya Municipal Act, 1973 (6)The decision of the committee or of a majority of the member thereof or of the officer of Government in respect of any application referred to in this section shall be final.
