Section 1(3) in Puducherry Buildings (Lease and Rent Control) Act, 1969
(3)[ It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint:] [The Act came into force from 1st August 1969, vide Extraordinary Gazette No. 88 dated 1-8-1969.]Provided that different dates may be appointed for different provisions of this Act and for different areas and any reference in any such provision to the commencement of this Act shall be construed as a reference to the coming into force of that provision.
