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[Cites 0, Cited by 3] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(f) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

(f)is guilty of misconduct or who has been charge-sheeted for the offence involving moral turpitude or is otherwise found to be unfit.